Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jammu-Kashmir - Subsection Section 2(x) in The Jammu and Kashmir Energy Conversation Act, 2011 (x)Words and expressions used and not defined in this Act but defined in the Jammu and Kashmir Electricity Act, 2010 shall have meanings assigned to them in that Act.
