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State of Odisha - Section

Section 150 in Orissa Municipal Rules, 1953

150.

To watch the appropriation of funds raised by loan to the purposes for which the loan has been taken an appropriation register shall be kept in Form No. XXVIII.The expenditure shall be posted monthly from the appropriate register and without the sanction of Government previously obtained, the balance shall not be appropriated even temporarily to any object other than that for which the loan was raised.Tax on Carriages, Carts, Horses and other Animals