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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(d) in The M.P. Sah Chikitsiy Parishad Adhiniyam, 2000

(d)"Recognised paramedical qualification" means a degree, diploma or certificate in any Paramedical subject, granted by any University established by law or any other institution recognised by the State Government in this behalf;