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State of Rajasthan - Section

Section 23 in Rajasthan State Accredited Journalists Medical Facility Scheme 2009

23. Maternity Benefit.

- Spouse & Accredited female journalist shall be entitled for this benefit. The benefit shall be as under :-
(i)Spouse Rs.20 Thousand per case per year.
(ii)Accredited female journalist Rs. 50 Thousand per case per year.
Note : - (i) This benefit will be available up to two survived children
(ii)9 months waiting period shall be applied in case of spouse this will not be applicable in case of accredited female journalists.
Neo/post natal cover shall be part of maternity benefit limit.