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State of Jharkhand - Section

Section 13 in Jharkhand Industrial Area Development Authority Regulations, 2016

13. Submission of Scrutiny Fee/processing Fee.

- Along with Application Form, applicant shall deposit a Non-refundable & Non-adjustable scrutiny fee/Processing fee of Rs. 10,000.00 for land requirement up to 1.0 acres, Rs 25,000.00 for over 1.0 acres up to 3.0 acres and Rs. 50,000.00 for over 3.0 acres or as decided by the Authority, from time to time.