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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(1)(f) in Tamil Nadu Artists Social Security and Welfare Scheme, 2006

(f)If the son or daughter of the applicant is studying Industrial Training Institute or Polytechnic Course, for every academic year of the course, an assistance of Rs. 1,000 (Rupees one thousand only):