Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act] State of Uttarakhand - Subsection Section 12(3)(c) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011 (c)the unspent balances of the Market Committee Fund and other assets and liabilities of the Market Committee shall vest in the State Government;