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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Meghalaya - Subsection

Section 1(3) in Meghalaya Shops and Establishment Act, 2003

(3)It shall come into force on such date as the State Government may by notification in the Official Gazette, appoint, and different dates may be appointed for different areas or for different classes of shops or establishment