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[Cites 0, Cited by 0] [Section 67(4)] [Section 67] [Entire Act]

State of Madhya Pradesh - Subsection

Section 67(4)(d) in The M.P. Factories Rules, 1962

(d)a suitable stop valve or valves by which the pressure vessel may be isolated from other pressure vessel or plant or source of supply of pressure such a stop valve or valves shall be located as close to the pressure vessel as possible and shall be easily accessible; and