Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of West Bengal - Subsection Section 5(e) in The West Bengal Factories (Welfare Officers) Rules, 1971 (e)has qualified at a viva-voce test conducted by a Board constituted by the Labour Department of the Government of West Bengal for the purpose and,
