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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(1) in The Orissa Cinemas (Regulation) Rules, 1964

(1)No building shall be used for cinema exhibition to which the Act applies unless it is provided with an adequate number of clearly indicated exits so placed and maintained as readily to afford the audience ample means of safe egress, and with a passage 8 feet in width for every ten rows of seating accommodation.Explanation - The expression 'adequate' shall mean 5 linear feet of exit way for every 500 square feet of sitting space inside.