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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Jharkhand - Subsection

Section 27(2) in The Bihar Primary and Middle Education Rules, 1961

(2)The local committee or panchayat should be associated with the disbursement of sums relating to items other than salaries and allowances of staff, in accordance with such general or special instructions as may be issued by the District Superintendent in consultation with the Chairman of the District Board.