Supreme Court - Daily Orders
Committee Of Management J.V. Jain ... vs Avnish Kumar Jain on 16 September, 2019
ITEM NO.52 REGISTRAR COURT. 1 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE
Petition(s) for Special Leave to Appeal (C) No(s). 18159/2019
COMMITTEE OF MANAGEMENT J.V. JAIN COLLEGE & ANR. Petitioner(s)
VERSUS
AVNISH KUMAR JAIN & ANR. Respondent(s)
(FOR ADMISSION and IA No.112518/2019-EXEMPTION FROM FILING O.T. and
IA No.112519/2019-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES )
Date : 16-09-2019 This petition was called on for hearing today.
For Petitioner(s)
Mr. Joykutty K.A., Adv.
Ms. Thressiamma K.P., Adv.
Mr. Ravi Sagar, Adv.
Ms. Jasmin Kurian, Adv.
Mr. Devendra Kumar Tiwari, adv.
Mr. P. George Giri, AOR
For Respondent(s)
Mr. Susheel Tomar, Adv.
Mr. Sanjeev Malhotra, AOR
UPON hearing the counsel the Court made the following
O R D E R
Service is complete on respondent No.2 but none has entered appearance.
Ld. Counsel for respondent No.1 seeks two weeks’ time to file counter affidavit. Granted. Ld. Counsel for respondent No.1 submits that the matter may be listed before the Hon’ble Court after two weeks.
Once counter affidavit on behalf of respondent No.1 is filed, Registry to process the matter for listing before the Signature Not Verified Hon'ble Court, as per rules.
Digitally signed by RUPAM DHAMIJA Date: 2019.09.18 16:52:20 IST Reason:ANIL LAXMAN PANSARE Registrar