Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 118] [Entire Act] State of Haryana - Subsection Section 118(b) in The Haryana Municipal Act, 1973 (b)if the committee has by public notice during the prevalence of rabies directed that dog shall not be at large without muzzles.