Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Bihar - Subsection Section 9(1) in The Bihar Gazetted Officers (Ad-hoc Appointments Regularisation's) Act, 1987 (1)The Bihar Gazetted Officers' Ad-hoc Appointment Regularisation Ordinance, 1986 (Bihar Ordinance No. 32, 1986) is hereby repealed.
