Supreme Court - Daily Orders
Prakash vs Phulavati . on 14 July, 2015
Bench: Anil R. Dave, S.A. Bobde, Abhay Manohar Sapre
ITEM NO.120(MM) COURT NO.3 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).7217/2013
PRAKASH & ORS. Appellant(s)
VERSUS
PHULAVATI & ORS. Respondent(s)
(With appln.(s) for impleadment and interim relief and
office report)
WITH
SLP(C)No.21814/2008
(With appln.(s) for impleadment as party respondent and
directions and Office Report)
SLP(C)No.18744/2010
SLP(C)Nos.28702-28703/2010
(With appln.(s) for c/delay in filing SLP)
SLP(C) No. 28471/2011
(With Interim Relief and Office Report)
SLP(C)Nos.4217-4218/2012
(With Office Report)
SLP(C)Nos.1299-1300/2013
(With appln.(s) for stay and Office Report)
SLP(C)Nos.17577-17578/2013
(With Office Report)
SLP(C)No.19816/2014
(With Interim Relief and Office Report)
S.L.P.(C)No......./2015 (CC Nos.15912-15913/2014)
(With appln.(s) for c/delay in filing SLP, c/delay in refiling SLP,
for de-tagging and for permission to appear and argue in person and
Office Report)
SLP(C)No.5619/2015
(With Interim Relief and Office Report)
SLP(C)No.3805/2008
Signature Not Verified
(With appln.(s) for c/delay in filing substitution appln.,
Digitally signed by
Sarita Purohit
Date: 2015.07.15
substitution and and for urging addl. grounds and Interim Relief
11:48:24 IST
Reason:
and Office Report)
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SLP(C)No.9390/2015
(With Office Report)
SLP(C)No.5680/2015
(With appln.(s) for exemption from filing O.T.)
SLP(C)No.35209/2011
(With Interim Relief and Office Report)
SLP(C)Nos.15557-15558/2015
(With Office Report)
Date : 14/07/2015 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Appellant(s)
Mr. S.N. Bhat,Adv.
Mrs. Sudha Gupta,Adv.
Mrs. S. Usha Reddy,Adv.
Mr. Nanda Kishore,Adv.
Mr. Rajesh Mahale,Adv.
Mr. Raghavendra S. Srivatsa,Adv.
SLP(C)15912-13 Ms. Nivedita Sharma,Adv. (In-person)
(Mentioned by)
Mr. Aniruddha P. Mayee,Adv.
Mr. P.R. Ramasesh,Adv.
Mr. Ankolekar Gurudatta,Adv.
Mr. K.N. Rai,Adv.
Mrs. Vaijayanthi Girish,Adv.
For Respondent(s)
Mr. Anil Kumar,Adv.
Mr. B. Subrahmanya Prasad,Adv.
Mr. Rauf Rahim,Adv.
Mr. Shashibhushan P. Adgaonkar,Adv.
Mr. Somiran Sharma,Adv.
Mr. Sumeet Lall,Adv.
M/s. S.M. Jadhav & Company,Advs.
Mr. T. Mahipal,Adv.
Mr. G.N. Reddy,Adv.
Mr. Rajinder Mathur,Adv.
Mr. Shankar Divate,Adv.
Mrs. K. Sarada Devi,Adv.
Ms. Garima Prashad,Adv.
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UPON hearing the counsel the Court made the following
O R D E R
SLP(C)Nos............../2015 (CC Nos.15912-15913/ 2014) :
Applications for de-tagging are allowed. De-tagged from the group of matters.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar 3