Delhi High Court - Orders
National Agricultural Co-Operatiove ... vs Earthtech Enterprises Ltd. & Ors on 8 February, 2019
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~5, 7, 8, 13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ EX.P. 444/2015
NATIONAL AGRICULTURAL CO-OPERATIOVE MARKETING
FEDERATION OF INDIA ( NAFED) ..... Decree Holder
Through: Mr. Abhishek Bhardwaj, Adv
versus
EARTHTECH ENTERPRISES LTD. & ORS...... Judgement Debtors
Through: Ms. Parvinder Khatra, Adv for
judgment debtor no. 2, 3 and 7
Mr. M. Dutta, Adv for judgment
debtor no. 5
Mr. Gautam Gupta, Adv for Union
Bank of India
Mr. Aditya Shandilya with Mr.
Tushar Bhardwaj, Advs for Kotak
Mahindra Bank with Mr. Gaurav
Sapra, Branch Operation Manager
Mr. Naveen Thakur, Assistant Branch
Manager, HDFC Bank, Lajpat Nagar-
IV Branch
Mr. Deepesh Gupta, Deputy Manager,
ICICI Bank, Greater Kailash-II
+ EX.P. 62/2017
NATIONAL AGRICULTURAL COOPERATIVE MARKETING
FEDERATION OF INDIA LTD. ..... Decree Holder
Through: Mr. Abhishek Bhardwaj, Adv
EX.P. 444/2015 & Conn. page 1 of 4
versus
M.K. INTERNATIONAL LTD. & ANR. ..... Judgement Debtors
Through: Mr. Anil Gera, Adv for Raj Kumar
Sharma
Ms. Parvinder Khatra, Adv for
judgment debtor no. 3
Mr. Gautam Gupta, Adv for Union
Bank of India
Mr. Aditya Shandilya with Mr.
Tushar Bhardwaj, Advs for Kotak
Mahindra Bank with Mr. Gaurav
Sapra, Branch Operation Manager
Mr. Naveen Thakur, Assistant Branch
Manager, HDFC Bank, Lajpat Nagar-
IV Branch
Mr. Deepesh Gupta, Deputy Manager,
ICICI Bank, Greater Kailash-II
+ EX.P. 63/2017
NATIONAL AGRICULTURA CO-OPERATIVE MARKETING
FEDRATION OF INDIA LTD. ..... Decree Holder
Through: Mr. Abhishek Bhardwaj, Adv
versus
M.K. INTERNATIONAL LTD. & ANR. ..... Judgement Debtors
Through: Mr. Anil Gera, Adv for Raj Kumar
Sharma
Ms. Parvinder Khatra, Adv for
judgment debtor no. 3
Mr. Gautam Gupta, Adv for Union
Bank of India
Mr. Aditya Shandilya with Mr.
Tushar Bhardwaj, Advs for Kotak
EX.P. 444/2015 & Conn. page 2 of 4
Mahindra Bank with Mr. Gaurav
Sapra, Branch Operation Manager
Mr. Naveen Thakur, Assistant Branch
Manager, HDFC Bank, Lajpat Nagar-
IV Branch
Mr. Deepesh Gupta, Deputy Manager,
ICICI Bank, Greater Kailash-II
+ OMP (ENF.) (COMM.) 137/2016 & I.A. No. 9038/2017
PUNJAB STATE WAREHOUSING
CORPORATION. .... Decree Holder
Through: Mr. A.P. Dhamija with Mr. J.P.
Singh, Advs
versus
M.K. INTERNATIONAL LTD. & ORS. ..... Judgment Debtors
Through: Ms. Parvinder Khatra, Adv for
judgment debtor no. 1
Mr. Aditya Shandilya with Mr.
Tushar Bhardwaj, Advs for Kotak
Mahindra Bank with Mr. Gaurav
Sapra, Branch Operation Manager
Mr. Naveen Thakur, Assistant Branch
Manager, HDFC Bank, Lajpat Nagar-
IV Branch
Mr. Deepesh Gupta, Deputy Manager,
ICICI Bank, Greater Kailash-II
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
ORDER
% 08.02.2019 EX.P. 444/2015 & Conn. page 3 of 4
At request of counsel, renotify the captioned matters on 05.08.2019 along with EX.P. 277/2012, titled: NATIONAL AGRICULTURAL CO- OPERATIVE MARKETING FEDERATION OF INDIA LTD Vs M K INTERNATIONAL LTD.
RAJIV SHAKDHER, J FEBRUARY 08, 2019 c EX.P. 444/2015 & Conn. page 4 of 4