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Delhi High Court - Orders

National Agricultural Co-Operatiove ... vs Earthtech Enterprises Ltd. & Ors on 8 February, 2019

Author: Rajiv Shakdher

Bench: Rajiv Shakdher

$~5, 7, 8, 13
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      EX.P. 444/2015
       NATIONAL AGRICULTURAL CO-OPERATIOVE MARKETING
       FEDERATION OF INDIA ( NAFED)                 ..... Decree Holder
                         Through:   Mr. Abhishek Bhardwaj, Adv

                         versus

       EARTHTECH ENTERPRISES LTD. & ORS...... Judgement Debtors
                   Through: Ms. Parvinder Khatra, Adv for
                             judgment debtor no. 2, 3 and 7
                             Mr. M. Dutta, Adv for judgment
                             debtor no. 5
                             Mr. Gautam Gupta, Adv for Union
                             Bank of India
                             Mr. Aditya Shandilya with Mr.
                             Tushar Bhardwaj, Advs for Kotak
                             Mahindra Bank with Mr. Gaurav
                             Sapra, Branch Operation Manager
                             Mr. Naveen Thakur, Assistant Branch
                             Manager, HDFC Bank, Lajpat Nagar-
                             IV Branch
                             Mr. Deepesh Gupta, Deputy Manager,
                             ICICI Bank, Greater Kailash-II




+      EX.P. 62/2017
       NATIONAL AGRICULTURAL COOPERATIVE MARKETING
       FEDERATION OF INDIA LTD.                     ..... Decree Holder
                         Through:   Mr. Abhishek Bhardwaj, Adv
EX.P. 444/2015 & Conn.                                    page 1 of 4
                          versus

       M.K. INTERNATIONAL LTD. & ANR. ..... Judgement Debtors
                     Through: Mr. Anil Gera, Adv for Raj Kumar
                              Sharma
                              Ms. Parvinder Khatra, Adv for
                              judgment debtor no. 3
                              Mr. Gautam Gupta, Adv for Union
                              Bank of India
                              Mr. Aditya Shandilya with Mr.
                              Tushar Bhardwaj, Advs for Kotak
                              Mahindra Bank with Mr. Gaurav
                              Sapra, Branch Operation Manager
                              Mr. Naveen Thakur, Assistant Branch
                              Manager, HDFC Bank, Lajpat Nagar-
                              IV Branch
                              Mr. Deepesh Gupta, Deputy Manager,
                              ICICI Bank, Greater Kailash-II

+      EX.P. 63/2017
       NATIONAL AGRICULTURA CO-OPERATIVE MARKETING
       FEDRATION OF INDIA LTD.                      ..... Decree Holder
                         Through:   Mr. Abhishek Bhardwaj, Adv

                         versus

       M.K. INTERNATIONAL LTD. & ANR. ..... Judgement Debtors
                     Through: Mr. Anil Gera, Adv for Raj Kumar
                              Sharma
                              Ms. Parvinder Khatra, Adv for
                              judgment debtor no. 3
                              Mr. Gautam Gupta, Adv for Union
                              Bank of India
                              Mr. Aditya Shandilya with Mr.
                              Tushar Bhardwaj, Advs for Kotak
EX.P. 444/2015 & Conn.                                    page 2 of 4
                                     Mahindra Bank with Mr. Gaurav
                                    Sapra, Branch Operation Manager
                                    Mr. Naveen Thakur, Assistant Branch
                                    Manager, HDFC Bank, Lajpat Nagar-
                                    IV Branch
                                    Mr. Deepesh Gupta, Deputy Manager,
                                    ICICI Bank, Greater Kailash-II



+      OMP (ENF.) (COMM.) 137/2016 & I.A. No. 9038/2017
       PUNJAB STATE WAREHOUSING
       CORPORATION.                                   .... Decree Holder
                         Through:   Mr. A.P. Dhamija with Mr. J.P.
                                    Singh, Advs

                         versus

       M.K. INTERNATIONAL LTD. & ORS.       ..... Judgment Debtors
                     Through: Ms. Parvinder Khatra, Adv for
                              judgment debtor no. 1
                              Mr. Aditya Shandilya with Mr.
                              Tushar Bhardwaj, Advs for Kotak
                              Mahindra Bank with Mr. Gaurav
                              Sapra, Branch Operation Manager
                              Mr. Naveen Thakur, Assistant Branch
                              Manager, HDFC Bank, Lajpat Nagar-
                              IV Branch
                              Mr. Deepesh Gupta, Deputy Manager,
                              ICICI Bank, Greater Kailash-II


       CORAM:
       HON'BLE MR. JUSTICE RAJIV SHAKDHER
                    ORDER
       %            08.02.2019
EX.P. 444/2015 & Conn.                                      page 3 of 4

At request of counsel, renotify the captioned matters on 05.08.2019 along with EX.P. 277/2012, titled: NATIONAL AGRICULTURAL CO- OPERATIVE MARKETING FEDERATION OF INDIA LTD Vs M K INTERNATIONAL LTD.

RAJIV SHAKDHER, J FEBRUARY 08, 2019 c EX.P. 444/2015 & Conn. page 4 of 4