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[Cites 0, Cited by 0] [Section 68(1)] [Section 68] [Entire Act]

Union of India - Subsection

Section 68(1)(g) in The Assam Rifles Rules, 2010

(g)that each charge is correct in law and framed in accordance with, these rules, and is so explicit as to enable the accused readily to understand what he has to answer.