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State of Bihar - Section

Section 10 in Bihar Electricity Regulatory Commission (Consumer Grievance Redressal Forum and Electricity Ombudsman) Regulations, 2006

10. Appointment of Electricity Ombudsman.

- The Commission shall designate or appoint a person to be known as Electricity Ombudsman to carry out the functions entrusted to him by the Act and these Regulations. The Commission may appoint or designate more than one Electricity Ombudsman for a licensee or a common Electricity Ombudsman for two or more licensees.