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State of Rajasthan - Section

Section 14 in The Rajasthan Land Reforms and Jagir Resumption (Absorption of Jagir Employees) Rules, 1954

14. Transfer of service record.

- The Jagirdar shall transfer to Government all services record including record of the accounts relating to the Jagir Employees and payment of their salaries, in order to enable the Departmental Officer concerned to verify particulars regarding their service in connection with the settlement of pension claims.