Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Haryana - Subsection Section 19(b) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965 (b)[---] [Omitted vide Haryana Government Notification No. GSR 89/PA- 41/63/S. 125/Amd(1)/66 dated 21-4-1966.]
