Delhi High Court - Orders
M/S Splendor Landbase Ltd. & Anr vs State & Anr on 20 February, 2020
Author: Rajnish Bhatnagar
Bench: Rajnish Bhatnagar
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 3282/2018 and Crl. M.A. Nos. 34999-35000/2018
M/S SPLENDOR LANDBASE LTD. & ANR. ..... Petitioners
Through: Mr. Kushal Sharma, proxy counsel.
versus
STATE & ANR. ..... Respondents
Through: Mr. Mayank Sharma, proxy counsel
for the State.
CORAM:
HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
ORDER
% 20.02.2020 Lawyers are abstaining from work today. List on 16th July, 2020.
RAJNISH BHATNAGAR, J FEBRUARY 20, 2020 AK