Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Rajasthan High Court - Jaipur

Naresh Singh Son Of Shri Viri Singh vs State Of Rajasthan on 2 November, 2022

Author: Inderjeet Singh

Bench: Inderjeet Singh

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 13849/2022

                                    Naresh Singh Son Of Shri Viri Singh
                                                                                                            ----Petitioner
                                                                             Versus
                                    State Of Rajasthan
                                                                                                          ----Respondent


                                   For Petitioner(s)               :     Mr. Dilip Singh Kurka
                                   For Respondent(s)               :



                                                 HON'BLE MR. JUSTICE INDERJEET SINGH

                                                                              Order

                                   02/11/2022

                                          Heard counsel for the petitioner.

Issue notice to the respondents, returnable on 28.11.2022. Counsel for the petitioner may supply a copy of the writ petition in the office of Dr. V.B. Sharma, AAG, during the course of the day.

Office is directed to show the name of Dr. V.B. Sharma, AAG, as counsel for the respondents, in the cause list.

List on 28.11.2022.

(INDERJEET SINGH),J Upendra Pratap Singh /99 (Downloaded on 07/11/2022 at 09:17:11 PM) Powered by TCPDF (www.tcpdf.org)