Rajasthan High Court - Jaipur
Naresh Singh Son Of Shri Viri Singh vs State Of Rajasthan on 2 November, 2022
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 13849/2022
Naresh Singh Son Of Shri Viri Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Dilip Singh Kurka
For Respondent(s) :
HON'BLE MR. JUSTICE INDERJEET SINGH
Order
02/11/2022
Heard counsel for the petitioner.
Issue notice to the respondents, returnable on 28.11.2022. Counsel for the petitioner may supply a copy of the writ petition in the office of Dr. V.B. Sharma, AAG, during the course of the day.
Office is directed to show the name of Dr. V.B. Sharma, AAG, as counsel for the respondents, in the cause list.
List on 28.11.2022.
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