Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(a) in The Punjab Minor Mineral Concession Rules, 1964 (a)[ 'Act' means the Mines and Minerals (Regulation and Development) Act, 1957; [See Legislative Supplement Part III dated 14.9.1977.]
