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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(7) in The Allahabad Development Authority (Form of Register of Application For Permission) Regulations, 1983

(7)Whether the applicant is the owner of the land or the capacity in which he is applying for permission.B. - If the applicant is a Government or local authority the necessary particulars of the applicant and name and designation of the officer who has moved the application.II. Site Particulers: