Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 15 in M.P. Gandi Basti Kshetra (Sudhar Tatha Nirmulan) Niyam, 1978 15. The appointment of the Chairman and other members of the Board shall be notified in the Madhya Pradesh Gazette.
