Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 79] [Entire Act] NCT Delhi - Subsection Section 79(a) in The Delhi Co-Operative Societies Act, 2003 (a)the previous permission of the co-operative housing society has been obtained by the transferor; [***] [The words "by paying the transfer fee" omitted by Delhi Act 8 of 2006 section 8]
