Section 21(3) in The First Statutes of the National Institutes of Technology
(3)[ The review of performance of the Registrar upon completion of one years of service may be carried out by the Committee to be constituted by the Board.] [Inserted by Notification No. S.O. 947(E), dated 21.7.2017 (w.e.f. 23.4.2009).]
