Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Himachal Pradesh - Subsection

Section 7(6) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019

(6)The Director or the Controller shall prescribe the format of sale register, stock register and ration card register and proper system of monitoring of Fair Price Shops.