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[Cites 0, Cited by 0] [Section 111(4)] [Section 111] [Entire Act]

State of West Bengal - Subsection

Section 111(4)(c) in West Bengal Co-operative Societies Act, 2006

(c)All payments over one hundred rupees out of the aforesaid account shall be made by the liquidator by crossed or account payee cheque. The receipts and payments shall be entered in the cash book which shall be signed by the liquidator on the date of receipts or payments.