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Bombay High Court

Dominic John Noronha vs The Honourable Speaker Of The Goa ... on 18 August, 2025

Author: Bharati Dangre

Bench: Bharati Dangre

                                     WP 200 of 2025

   Niti

            IN THE HIGH COURT OF BOMBAY AT GOA
                           WRIT PETITION NO.200 OF 2025

DOMINIC JOHN NORONHA                                                   ... PETITIONER
  Versus
THE HONOURABLE SPEAKER OF THE GOA
LEGISLATIVE ASSEMBLY AND 8 ORS                                          ... RESPONDENTS

Mr V. Naik, Advocate for the Petitioner.
Mr S. Priolkar, Additional Government Advocate for Respondent
No.1.
Mr Parag Rao (through V.C.), Mr Akhil Parrikar and Ms S. Drago,
Advocates for Respondent Nos.2 and 4 to 7 and 9.
Mr Preetam Talaulikar, Advocate for Respondent No.3 and 4.


                           CORAM:- BHARATI DANGRE &
                                   NIVEDITA P. MEHTA, JJ.

DATED :- 18th August, 2025 P.C.:

Since the pleadings are yet to be complete, we permit them to be completed by filing response/rejoinder affidavits in the Registry. Renotify to 22.09.2025.
NIVEDITA P. MEHTA, J. BHARATI DANGRE, J.
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