Bombay High Court
Dominic John Noronha vs The Honourable Speaker Of The Goa ... on 18 August, 2025
Author: Bharati Dangre
Bench: Bharati Dangre
WP 200 of 2025
Niti
IN THE HIGH COURT OF BOMBAY AT GOA
WRIT PETITION NO.200 OF 2025
DOMINIC JOHN NORONHA ... PETITIONER
Versus
THE HONOURABLE SPEAKER OF THE GOA
LEGISLATIVE ASSEMBLY AND 8 ORS ... RESPONDENTS
Mr V. Naik, Advocate for the Petitioner.
Mr S. Priolkar, Additional Government Advocate for Respondent
No.1.
Mr Parag Rao (through V.C.), Mr Akhil Parrikar and Ms S. Drago,
Advocates for Respondent Nos.2 and 4 to 7 and 9.
Mr Preetam Talaulikar, Advocate for Respondent No.3 and 4.
CORAM:- BHARATI DANGRE &
NIVEDITA P. MEHTA, JJ.
DATED :- 18th August, 2025 P.C.:
Since the pleadings are yet to be complete, we permit them to be completed by filing response/rejoinder affidavits in the Registry. Renotify to 22.09.2025.
NIVEDITA P. MEHTA, J. BHARATI DANGRE, J.Page 1 of 1
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