Section 2 in The Orissa Motor Spirit and High Speed Diesel Oil (Maintenance of Supplies) Order, 1979
2. Definitions.
- In this Order, unless the context otherwise requires-(a)"Collector" means the Collector of the district;(b)"dealer" means a person engaged in the business of purchase, sale or storage for sale of motor spirit and/or high speed diesel oil but does not include an Oil Company;(c)"Oil Company" means any of the oil companies specified below:(i)Indian Oil Corporation Ltd.(ii)Hindustan Petroleum Corporation Ltd.(iii)Bharat Petroleum Corporation Ltd.(iv)The Indo-Burma Petroleum Company Ltd.(v)Hindustan Petroleum Corporation Ltd. (V.M.V.).
