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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(1)(a) in Rajasthan State Legal Services Authority Regulations, 1999

(a)in the event of being found that such person was possessed of sufficient means or the Certificate of Eligibility was obtained by misrepresentation or fraud;