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Supreme Court - Daily Orders

Ramjee Power Construction Ltd. vs Union Of India on 16 August, 2017

     ITEM NO.4                            REGISTRAR COURT. 1                      SECTION XVII

                                    S U P R E M E C O U R T O F         I N D I A
                                            RECORD OF PROCEEDINGS


                               BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

     Civil Appeal                  No(s).    7400/2017

     RAMJEE POWER CONSTRUCTION LTD.                                           Appellant(s)

                                                          VERSUS

     UNION OF INDIA & ORS.                                                    Respondent(s)


     Date : 16-08-2017 This appeal was called on for hearing today.


     For Appellant(s)
                                          Mr. S.K. Verma, AOR

     For Respondent(s)                    Mrs. Pabitra Kumar Biswal,Adv.
                                          Mrs. Anil Katiyar, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

All the three respondents are duly represented.

Parties have not filed the Statements of Case and the stipulated time has expired.

Registry to process the matter for listing before the Hon'ble Court.

RAJESH KUMAR GOEL Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.08.17 16:51:25 IST Reason: