Supreme Court - Daily Orders
Ramjee Power Construction Ltd. vs Union Of India on 16 August, 2017
ITEM NO.4 REGISTRAR COURT. 1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL
Civil Appeal No(s). 7400/2017
RAMJEE POWER CONSTRUCTION LTD. Appellant(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 16-08-2017 This appeal was called on for hearing today.
For Appellant(s)
Mr. S.K. Verma, AOR
For Respondent(s) Mrs. Pabitra Kumar Biswal,Adv.
Mrs. Anil Katiyar, AOR
UPON hearing the counsel the Court made the following
O R D E R
All the three respondents are duly represented.
Parties have not filed the Statements of Case and the stipulated time has expired.
Registry to process the matter for listing before the Hon'ble Court.
RAJESH KUMAR GOEL Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.08.17 16:51:25 IST Reason: