Himachal Pradesh High Court
Sati Chand Chauhan, vs Hem Singh on 5 April, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Sati Chand Chauhan, vs Hem Singh .
Cr. Revision No. 359 of 2021 05.04.2022 Present: Mr. Pawan Kumar Advocate vice Mr. Subhash Chander Advocate for the petitioner.
Mr. Abhimanya Rathore, Advocate for the respondent.
There is no information regarding furnishing of bail bonds, in compliance of order passed on previous date. Compensation amount has also not been deposited in the Registry.
On request of learned counsel for petitioner, time to comply with order dated 27.12.2021 passed in Cr.MP No. 2694 of 2021 is extended upto 29th April, 2022.
List for consideration on 4th May, 2022.
April 05, 2022 (Vivek Singh Thakur)
(ms) Judge
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