Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 3 in The Land Acquisition (West Bengal Amendment) Act, 1975 3. Amendment of section 23 of Act 1 of 1894. - In section 23 of the said Act, sub-section (2) shall be omitted.
