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Bombay High Court

Rajnish Steels vs Gac Shipping (India) Pvt. Ltd. And 2 Ors on 28 April, 2022

Author: A. K. Menon

Bench: A. K. Menon

                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                      ADMIRALTY AND VICE ADMIRALTY JURISDICTION

                                           INTERIM APPLICATION NO. 3140 OF 2021

                                                               IN

                                      COMMERCIAL ADMIRALTY SUIT NO. 07 OF 2021


                       Rajnish Steels                                         ...       Applicant
                       In the matter between
                       GAC Shipping (India) Pvt. Ltd.                         ...       Plaintiff
                                vs.
                       M.V. Golden Pride & Anr.                               ...       Defendants


                       Mr. Kunal Gaikwad for Defendant No. 1.


                                                                 CORAM : A. K. MENON, J.

DATED : 28th APRIL, 2022 P.C. :

Mentioned. Not on board. Taken on board.
1. Called for speaking to the minutes of the orders dated 25 th and 26th April, 2022. In the order dated 25th and 26th April, 2022 the following appearance for defendant no. 1 shall be added "Mr. Kunal Gaikwad for Defendant no.1".
2. The original order shall be corrected and uploaded.

RAJESHWARI RAMESH PILLAI (A. K. MENON, J.) Digitally signed by RAJESHWARI RAMESH PILLAI Date: 2022.04.29 p1-IA-3140-2021-COMAS-7-2021.odt 1/1 18:07:02 +0530 rrpillai