Bombay High Court
Rajnish Steels vs Gac Shipping (India) Pvt. Ltd. And 2 Ors on 28 April, 2022
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ADMIRALTY AND VICE ADMIRALTY JURISDICTION
INTERIM APPLICATION NO. 3140 OF 2021
IN
COMMERCIAL ADMIRALTY SUIT NO. 07 OF 2021
Rajnish Steels ... Applicant
In the matter between
GAC Shipping (India) Pvt. Ltd. ... Plaintiff
vs.
M.V. Golden Pride & Anr. ... Defendants
Mr. Kunal Gaikwad for Defendant No. 1.
CORAM : A. K. MENON, J.
DATED : 28th APRIL, 2022 P.C. :
Mentioned. Not on board. Taken on board.
1. Called for speaking to the minutes of the orders dated 25 th and 26th April, 2022. In the order dated 25th and 26th April, 2022 the following appearance for defendant no. 1 shall be added "Mr. Kunal Gaikwad for Defendant no.1".
2. The original order shall be corrected and uploaded.
RAJESHWARI RAMESH PILLAI (A. K. MENON, J.) Digitally signed by RAJESHWARI RAMESH PILLAI Date: 2022.04.29 p1-IA-3140-2021-COMAS-7-2021.odt 1/1 18:07:02 +0530 rrpillai