Central Information Commission
R K Jain vs Custom Excise & Service Tax Appellate ... on 23 April, 2018
CENTRAL INFORMATION COMMISSION
Room No. 305, 3rd Floor, CIC Bhavan, Baba Gangnath Marg, Munirka,
New Delhi-110067, website:cic.gov.in
Complaint No.:-CIC/CESAT/C/2017/131637-BJ
Complainant : Mr. R.K. Jain,
Respondent : CPIO & Assistant Registrar (Excise),
Customs Excise and Service Tax Appellate
Tribunal, West Block-2, R. K. Puram,
New Delhi - 110066
Date of Hearing : 19.04.2018
Date of Decision : 23.04.2018
Date of RTI application 11.04.2017
CPIO's response 12.04.2017
Date of the First Appeal 10.05.2017
First Appellate Authority's response Not on record
Date of diarised receipt of Complaint by the Commission 12.05.2017
ORDER
FACTS:
The Complainant vide his RTI application sought information on 08 points regarding the number of reserve orders pending with each of the member of the CESTAT, posted at New Delhi as on 31.12.2016 and 15.04.2017, and the details of the reserve orders pending as on the date of providing information and issues related thereto.
The CPIO vide its letter dated 12.04.2017 forwarded the matters u/s 6(3) and 5(4) read with section 5(5) of the RTI Act to the deemed CPIO with request to provide correct and Para wise information/inspection on or before 26.04.2017, directly to the Complainant. Dissatisfied with the response, the Complainant approached the FAA. The FAA order is not on the record of the Commission.
HEARING:
Facts emerging during the hearing:
The following were present:
Complainant: Mr. R. K. Jain;
Respondent: .................
The Complainant vide his written submission dated 16.04.2018 informed the Commission that he wished to withdraw the aforesaid case and that the same may be treated as disposed off as not pressed.Page 1 of 2
DECISION Keeping in view the facts of the case and the submissions of the Complainant not to press this matter further, no action is required. The Complaint stands disposed accordingly.
(Bimal Julka) Information Commissioner Authenticated True Copy:
(K.L.Das) Deputy Registrar Page 2 of 2