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[Cites 0, Cited by 1] [Section 85(1)] [Section 85] [Entire Act]

Union of India - Subsection

Section 85(1)(i) in The Companies Act, 1956

(i)that, as respects dividends, in addition to the preferential right to the amount specified in clause (a), it has a right to participate, whether fully or to a limited extent, with capital not entitled to the preferential right aforesaid;