Section 29(2)(b) in The Customs Act, 1962

[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(2)(b) in The Customs Act, 1962

(b)shall not without the consent of any such officer permit any goods carried in the vessel or the aircraft to be unloaded from, or any of the crew or passengers to depart from the vicinity of, the vessel or the aircraft; and

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Union of India - Subsection

Section 29(2)(b) in The Customs Act, 1962