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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(1)(p) in The U.P. Municipalities Act, 1916

(p)[] [Re-numbered by U.P. Act No. 5 of 1932.] rendering assistance in extinguishing fires and protecting life and property when fires occur;