Section 27 in Faridabad Complex (Regulation and Development) Act, 1971
27. [Application of certain sections of Haryana Municipal Act, 1973. [Substituted by Haryana Act No. 41 of 1973.]
- Provisions as contained in sections 85 to 101 of the Haryana Municipal Act, 1973, shall be applicable to the Faridabad Complex.] [Instituted by Haryana Act No. 16 of 1982.]
