Section 59(2)(p) in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971

[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

(p)the application of the provisions of the Indian Limitations Act, 1963 (36 of 1963) to applications appeals and proceedings under this Act;

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