Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act] State of Puducherry - Subsection Section 31(2)(j) in Puducherry Hindu Religious Institutions Act, 1972 (j)the manner in which proposals of alienation of immovable property belonging to the institution is to be published under section 25; and