Section 2(18) in The Asansol Municipal Corporation Act, 1990.
(18)[ "edible fat" means ghee or vegetable fat like vanaspati, and includes beef fat or suet, mutton fat, goat fat, lard, cocoa butter or refined salseed fat;] [Clauses (17), (18) and (27) substituted by W.B. Act 5 of 1994.]
