Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] State of Rajasthan - Subsection Section 69(4) in The Rajasthan Excise Rules, 1956 (4)[ In respect of wholesale licences granted to Canteen Stores Department a privilege fee amounting to Rs.- 30.00 lac shall be charged in addition to the annual wholesale license fee prescribed for licences under Rule 47 (1)(b).
