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[Cites 0, Cited by 0] [Section 50(3)] [Section 50] [Entire Act]

State of Gujarat - Subsection

Section 50(3)(b) in The Gujarat Agricultural Universities Act, 2004

(b)In computing the period laid down in clause (a), the provisions of sections 4 and 12 of the Limitation Act, 1963 (36 of 1963) shall, so far as may be, apply.