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[Cites 0, Cited by 0] [Section 33F(1)] [Section 33F] [Entire Act]

Union of India - Subsection

Section 33F(1)(b) in The Tobacco Board, Rules, 1976

(b)the nursery grower concerned has contravened any of the provisions of the Act or of these rules or any regulations made thereunder or any conditions subject to which registration or its renewal was granted.