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[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 79(1)(d) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

(d)make necessary funds available to the DCPUs for providing or setting up required facilities for implementation of the Act;