Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Bihar - Subsection Section 32(1) in Bihar Street Vendors (Protection of livelihood and regulation of Street Vending) Schemes 2017 (1)Relocation will be avoided as far as possible, unless there is clear and urgent need for the land in question;
